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State of Punjab - Section

Section 152 in Punjab Jail Manual, 1996

152. Medical Officer may add to or vary diet in certain cases.

- The Medical Officer may, in his discretion, make any addition to or alteration in the diet for the sick, convalescents, the aged, and the young and in respect of gangs specially employed, which he may deem necessary on medical grounds and record brief reasons therefor, in the history ticket of the prisoners.