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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(5) in The M.P. Bhumi Vikas Rules, 1984

(5)Burrow pits dug in the course of construction. - All burrow pits dug in the course of construction and repair of buildings, roads, embankments, and the like shall be deep and connected with each other in the formation of a drain directed towards the lowest level and properly sloped for discharge into a river stream, channel or drain and no person shall create any isolated burrow pit which is likely to cause accumulation of water which may breed mosquitoes.