Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(6) in Punjab Management of Senior Citizen Homes for Elderly Persons Scheme, 2019 (6)The period of registration of an institution shall be five years, and it shall be subject to renewal in every five years.
