Supreme Court - Daily Orders
The State Of Madhya Pradesh vs Shyam Kumar Yadav on 7 September, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.37 COURT NO.3 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29037/2018
(Arising out of impugned final judgment and order dated 16-03-2018
in WA No. 806/2017 passed by the High Court Of M.P Principal Seat
At Jabalpur)
STATE OF MADHYA PRADESH & ORS. Petitioner(s)
VERSUS
SHYAM KUMAR YADAV & ANR. Respondent(s)
(FOR I.R. and IA No.116564/2018-CONDONATION OF DELAY IN FILING and
IA No.116565/2018-EXEMPTION FROM FILING O.T.)
Date : 07-09-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Sunny Choudhary, AOR
Mr. Abhilash Attri, Adv.
Mr. Abhishek Attri, Adv.
For Respondent(s) Ms. Narmada Prasad Chaudhary, Adv.
Mr. Rameshwar Prasad Goyal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Mr. R.P. Goyal, learned counsel accepts notice and seeks some time to file a reply.
Pleadings be completed within six weeks. In the meanwhile, there will be a stay of contempt proceedings.
Signature Not Verified
The petitioners will pay an amount of Rs.25,000/- towards Digitally signed by SANJAY KUMAR Date: 2018.09.08 litigation expenses to the respondents. 12:58:52 IST Reason:
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER ASSISTANT REGISTRAR