Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93(3)] [Section 93] [Entire Act] Union of India - Subsection Section 93(3)(b) in The Navy Act, 1957 (b)as respects sailors on board any boat belonging to the ship, be exercised when such boat is absent on detached service by the officer in command of the boat;