Madhya Pradesh High Court
Omprakash Koshta vs T. Perika on 2 September, 2024
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 CRA-765-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 765 of 2024 (OMPRAKASH KOSHTA Vs T. PERIKA ) Dated : 02-09-2024 None for the appellant.
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(ACHAL KUMAR PALIWAL) JUDGE sm Signature Not Verified Signed by: SARSWATI MEHRA Signing time: 9/3/2024 11:49:06 AM