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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Rajasthan - Subsection

Section 61(3) in Rajasthan State Dental Council Rules, 2008

(3)The names of the Dentists, Dental Hygienists & Dental Mechanics shall be entered in the register in the order in which the application for registrations are admitted and sufficient space shall be left for further additions to or alterations in the qualifications and address of each entry.