Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(4)] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(4)(a) in Transfer of Property Act, 1977

(a)to the rents and profits of the property till the ownership thereof passes to the buyer ;