Karnataka High Court
Smt.Vijayalakshmi And Anr vs The State Of Karnataka & Ors on 5 December, 2018
Author: Aravind Kumar
Bench: Aravind Kumar
1
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 05TH DAY OF DECEMBER-2018
PRESENT
THE HON'BLE MR.JUSTICE ARAVIND KUMAR
AND
THE HON'BLE MR.JUSTICE P.G.M.PATIL
WRIT APPEAL NOS.200464-200465/2018 (LB-ELE)
BETWEEN:
1. Smt. Vijayalakshmi W/o Mukundarao,
Age: 40 years, Occ: President,
Gram Panchayath, Kodadur,
R/o Kodadur Village,
Taluk: Chittapur,
District: Kalaburagi-585312.
2. Smt. Renuka W/o Revanasiddappa,
Age: 42 years, Occ: Vice-President, Gram Panchayath,
Kodadur, R/o Kodadur Village,
Taluk: Chittapur, District: Kalaburgi-585312.
... Appellants
(By Sri. Arunkumar Amargundappa, Advocate)
AND:
1. The State of Karnataka
By its Secretary Department of Panchayat Raj
And Rural Development,
M.S.Building Bengaluru-560001.
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2. The Assistant Commissioner,
Raichur Sub-Division,
Raichur-584102.
3. Gram Panchayat,
Kodadur, Taluk: Chittapur,
District: Kalaburagi-585312.
By its Panchayat Development Officer.
4. The Executive Officer,
Taluk Panchayath, Taluk: Chittapur,
District: Kalaburgi-585312.
5. Sri. Basavaraj S/o Neelakantarao,
Age: 35 years, Occ: Member of Gram Panchayath,
Kodadur, R/o : Mangalagi Village,
Taluk: Chittapur, District: Kalaburgi-585312.
6. Sri. Khashinath S/o Pandrinath,
Age: 40, Occ: Member of Gram Panchayth,
Kodadur, R/o : Mangalagi Village,
Taluk: Chittapur, District: Kalaburgi-585312.
7. Sri. Basavaraj S/o Chandrashetty,
Age: 45 years, Occ: Member of Gram Panchayth,
Kodadur, R/o : Mangalagi Village,
Taluk: Chittapur, District: Kalaburgi-585312.
8. Sri. Janardhan S/o Chandrashetty,
Age: 43 years, Occ: Member of Gram Panchayth,
Kodadur, R/o Kodadur Village,
Taluk: Chittapur, District: Kalaburgi-585312.
9. Sri. Shambulinga S/o Peerappa,
Age: 38 years, Occ: Member of Gram Panchayth,
Kodadur, r/o Mangalagi Village,
Taluk: Chittapur, District: Kalaburgi-585312.
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10. Sri. Gangadhar S/o Mallanna,
Age: 29 years, Occ: Member of Gram Panchayth,
Kodadur, R/o Kodadur Village,
Taluk: Chittapur, District: Kalaburgi-585312.
11. Sri. Shabuddin S/o Hydarsab,
Age: 27 years, Occ: Member of Gram Panchayth,
Kodadur, R/o: Mangalagi Village,
Taluk : Chittapur, District: Kalaburgi-585312.
12. Sri. Shabbirmeeya S/o Modinsab,
Age: 30 years, Occ: Member of Gram Panchayth,
Kodadur, R/o: Mangalagi Village,
Taluk : Chittapur, District: Kalaburgi-585312.
13. Sri. Ambu S/o Gemu Jadav,
Age: 40 years, Occ: Member of Gram Panchayth,
Kodadur, R/o: Kodadur Village,
Taluk : Chittapur, District: Kalaburgi-585312.
14. Smt. Girija W/o Rajendra,
Age: 35 years, Occ: Member of Gram Panchayth,
Kodadur, R/o: Kodadur Village,
Taluk : Chittapur, District: Kalaburgi-585312.
15. Smt. Mahadevamma W/o Mallappa,
Age: 40 years, Occ: Member of Gram Panchayth,
Kodadur, R/o: Mangalagi Village,
Taluk : Chittapur, District: Kalaburgi-585312.
16. Smt. Shobabayee W/o Subhaschandra,
Age: 45 years, Occ: Member of Gram Panchayth,
Kodadur, R/o: Mangalagi Village,
Taluk : Chittapur, District: Kalaburgi-585312.
17. Smt. Nagamma W/o Devindrappa,
Age: 45 years, Occ: Member of Gram Panchayth,
Kodadur, R/o: Mangalagi Village,
Taluk : Chittapur, District: Kalaburgi-585312.
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18. Smt. Asvini D/o Shivayogi,
Age: 24 years, Occ: Member of Gram Panchayth,
Kodadur, R/o: Mangalagi Village,
Taluk : Chittapur, District: Kalaburgi-585312.
(By Sri. K.M.Ghate, AGA for R1 & R2)
... Respondents
These writ appeal are filed under Section 4 of the High
Court Act, praying to set aside the order of the learned Single
Judge dated 03.04.2018, in W.P.Nos.201150-151/2018 (LB-
ELE) and grant such other or further relief or reliefs as this
Hon'ble Court may deem fit in the circumstances of the case.
This appeal coming on for orders this day, Aravind
Kumar J., delivered the following:
JUDGMENT
This intra court appeal is directed against order dated 03.04.2018 passed in W.P.Nos.201150-151/2018 where under learned Single Judge has refused to grant interim order.
2. The learned counsel appearing for the appellants submits that present writ appeal has become infructous in the light of judgment of the Division Bench rendered on 12.12.2018 passed in W.A.844/2018 and W.A.Nos.853/2018 with connected matters. In that 5 view of the matter, present appeal is dismissed as having become infructous by placing the submission of learned counsel for appearing for the appellants.
SD/-
JUDGE SD/-
JUDGE SMP