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[Cites 0, Cited by 7] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(1) in Estate Duty act, 1953

(1)Where the controller is satisfied that the estate duty leviable in respect of any property cannot, without excessive sacrifice be raised at once, he may allow payment to be postponed for such period, to such extent and non payment of such interest not exceeding four cent,.or any higher interest yielded by the property, and on such other terms as he may think fit.