Jammu & Kashmir High Court - Srinagar Bench
Mst. Akhtara vs State Of J&K And Ors on 6 October, 2021
Bench: Ali Mohammad Magrey, Sanjay Dhar
S. No. 32
Before Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
CRA NO. 9900006/2017
In CRREF No. 02/2016
Mst. Akhtara
.....Petitioner(s)
Through: Ms. Nida Nazir, Adv.
V/s
State of J&K and Ors. ..... Respondent(s)
Through: None.
CORAM:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge.
Hon'ble Mr. Justice Sanjay Dhar, Judge.
ORDER
06.10.2021 Adjourned due to non-availability of learned counsel for the respondents.
List on 3rd February, 2022.
(Sanjay Dhar) (Ali Mohammad Magrey)
Judge Judge
SRINAGAR
06.10.2021
"Aasif"
AASIF GUL
2021.10.06 02:39
I attest to the accuracy and
integrity of this document