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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(12) in Madhya Pradesh Electricity Grid Code (Revision-II), 2019

12.1Introduction. - This section describes the steps in the recovery process to be followed by all Users in the event of State Transmission System or Regional System total or partial blackouts.