Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 18] [Entire Act] State of Maharashtra - Subsection Section 18(1) in The Maharashtra Public Trusts Act, 1950 (1)It shall be the duty of the trustee of a public trust to which this Act has been applied to make an application for the registration of the public trust.
