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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2)(b) in The Punjab Cotton Ginning and Pressing Factories Act, 1953

(b)contains moisture in excess of the normal amount, the normal amount being the amount of moisture that such cotton may reasonably be expected to contain regard being had to be place or places at or to which and the time or times of the year in which such cotton has been picked, collected, stored, conveyed, left ginned or pressed [or [Inserted by Punjab Act 19 of 1965, section 2.]