Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(b) in Goa State Higher Education Council Act, 2018 (b)"Affiliated Institutions" means the institutions which are run and controlled by their own governing bodies, affiliated to the Goa University and recognized by Government of Goa;
