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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 135 in Indian Companies Act, 1913

135. Right of member of company to copies of the balance-sheet and the auditor’s report:-

Save as otherwise provided member of a company shall be entitled to be furnished balance-sheet and the auditor's report at a charge not exceeding six annas for every hundred words or fractional part thereof.Statement to be published by Banking and certain other Companies.