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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 30 in The National Food Security Act, 2013

30. Food security for people living in remote, hilly and tribal areas.—

The Central Government and the State Governments shall, while implementing the provisions of this Act and the schemes for meeting specified entitlements, give special focus to the needs of the vulnerable groups especially in remote areas and other areas which are difficult to access, hilly and tribal areas for ensuring their food security.