Delhi High Court - Orders
Allied-Dynamic Joint Venture vs Ircon International Ltd, Delhi on 1 November, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 451/2016
ALLIED-DYNAMIC JOINT VENTURE
..... Petitioner
Through: Mr. Rakesh Kumar Singh, Mr. Akash
Kakade and Mr. Pawan Kaushik,
Advs.
versus
IRCON INTERNATIONAL LTD, DELHI
..... Respondent
Through: Ms. Monisha Handa and Mr. Mohit
D. Rain, Advs.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 01.11.2023
List on 10.01.2024.
REKHA PALLI, J
NOVEMBER 1, 2023
acm
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