Punjab-Haryana High Court
M/S Ourspace Solutions Private Limited vs M/S Sanvik Engineers I Private Limited on 18 February, 2025
Neutral Citation No:=2025:PHHC:023577
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
294 ARB-243-2024 (O&M)
Date of decision: 18.02.2025
M/S OURSPACE SOLUTIONS PRIVATE LIMITED
....PETITIONER
Vs.
M/S SANVIK ENGINEERS (I) PRIVATE LIMITED
...RESPONDENT
CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
Present: Mr. Shrey Ashat, Advocate
for the applicant (through V.C.).
Mr. Ashish Kumar, Advocate
for the respondent (through V.C.).
****
JAGMOHAN BANSAL, J (ORAL)
1. Learned counsel for the applicant, at the outset, seeks permission to withdraw the present application with liberty to approach Court of competent jurisdiction in terms of provisions of the Arbitration and Conciliation Act, 1996.
2. Dismissed as withdrawn with aforesaid liberty.
3. Pending miscellaneous application(s), if any, shall also stand disposed of.
18.02.2025 [JAGMOHAN BANSAL]
manoj JUDGE
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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