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Punjab-Haryana High Court

M/S Ourspace Solutions Private Limited vs M/S Sanvik Engineers I Private Limited on 18 February, 2025

                                          Neutral Citation No:=2025:PHHC:023577




      IN THE HIGH COURT OF PUNJAB & HARYANA
                       AT CHANDIGARH

294                                                ARB-243-2024 (O&M)
                                                   Date of decision: 18.02.2025

M/S OURSPACE SOLUTIONS PRIVATE LIMITED
                                                              ....PETITIONER
                                   Vs.
M/S SANVIK ENGINEERS (I) PRIVATE LIMITED
                                                              ...RESPONDENT

CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL

Present:       Mr. Shrey Ashat, Advocate
               for the applicant (through V.C.).

               Mr. Ashish Kumar, Advocate
               for the respondent (through V.C.).

                     ****

JAGMOHAN BANSAL, J (ORAL)

1. Learned counsel for the applicant, at the outset, seeks permission to withdraw the present application with liberty to approach Court of competent jurisdiction in terms of provisions of the Arbitration and Conciliation Act, 1996.

2. Dismissed as withdrawn with aforesaid liberty.

3. Pending miscellaneous application(s), if any, shall also stand disposed of.





18.02.2025                                              [JAGMOHAN BANSAL]
manoj                                                       JUDGE

                     Whether speaking/reasoned          Yes/No
                     Whether reportable                 Yes/No




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