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State of Odisha - Section

Section 8A in The Orissa Civil Services (Classification, Control & Appeal) Rules, 1962

8A. [ Reference to State Civil Services and State Civil Posts. [Inserted by G.A. Department Notification No.17902-S.C./3.2/99(Part-1) Gen. dated 23.5.2000.]

- All reference State Civil Services/State Civil posts, Class-I, Class-II, Class-III and to Class-IV in all Rules, Orders, Schedules, Notifications, Regulations, Instructions in force, immediately before the commencement of these rules shall be construed as references to State Civil Service/State Civil Posts Group-A, Group-B, Group-C.and Group-D as the case may be, and any reference to "Class or Classes" therein in this context shall be construed as reference to "Group or Groups" as the case may be.] [Substituted by G.A. Department Notification No.17902-S.C./3-2/99/Part-1) - Gen. dated 23.5.2000. O.G.E. No. 20 dated 9.6.2000.]