Bombay High Court
Rajendra Chaudhary S/O Vikram Singh ... vs Union Of India And Ors on 15 April, 2026
BDP 1 apeal-107-26.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
APPEAL NO. 107 OF 2026
Rajendra Chaudhary s/o Vikram Singh
Chaudhary @ Dashrath and Anr. ...Appellants
V/s
Union of India and Ors. ...Respondents.
WITH
APPEAL (St) No.2772 of 2026
Manohar Ram Singh Narwaria @ Digaria
@ Sumer Thakur and Anr. ...Appellants.
V/s
Union of India and Ors. ...Respondents.
WITH
INTERIM APPLICATION NO.432 OF 2026
IN
APPEAL (St) No.2772 of 2026
Manohar Ram Singh Narwaria @ Digaria
@ Sumer Thakur and Anr. ...Appellants.
V/s
Union of India and Ors. ...Respondents.
Mr.Girish Kulkarni, Senior Advocate a/w Mr.Himanshu Indise,
Mr.Kaushik Mhatre, Mr.Abhishek K. & Mr.Sujay S. For the
Appellants in Apealst/2772/2026
Mr.Kaushik Mhatre a/w Mr.Sanket Dhawan, Mr.Prakash
Salsingikar, Mr. Vighneswar Subramanian & Mr.Himanshu Mane
for the Appellants in Apeal/107/2026
Ms.Manisha Jagtap for the Respondent - UOI in both the above
appeals.
Mr.Anil C.Singh, ASG a/w Mr.Chintan Shah, Spl.PP a/w
Mr.Krishnakant Deshmukh & Mr.Adarsh Vyas for the Respondent -
Digitally
signed by
BHARAT
1
BHARAT DASHARATH
DASHARATH PANDIT
PANDIT Date:
2026.04.18
10:14:15
+0530
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BDP 1 apeal-107-26.doc
NIA in both the above appeals.
Mr.Kuldeep Patil a/w Mr.Anay Joshi, Mr.Digvijay Kachare, Ms.Saili
Dhuru, Mr.Sumitkumar Nimbalkar & Ms.Sanika Joshi for the
Respondent - CBI - both Ms.M.M.Deshmukh, I/C PP a/w Mr.K.
V.Saste, Addl.PP for the Respondent - State in both the above
appeals.
Mr.Sandip Salave, PI, NIA, Mumbai & Mr.Akhilesh Singh, PI, NIA,
Mumba present.
CORAM : SHREE CHANDRASHEKHAR, CJ &
SHYAM C. CHANDAK, J.
DATE : 15TH APRIL 2026 P.C. :
Mr. Anil Singh, the learned Additional Solicitor General tenders a Chart indicating that certain additional documents and a few more witnesses were examined by the NIA in support of the charge-sheet laid in the Court against Manohar Ramsingh Narwaria @ Digaria @ Sumer Thakur, Rajendra Chaudhary s/o. Vikram Singh Chaudhary @ Dashrath @ Samandar @ Badal Yadav @ Laxman Das Maharaj, Dhan Singh s/o. Shiv Singh @ Ram Lakhan Das Maharaj @ Subhash @ Lakhan and Lokesh Sharma s/o. Gopal Krishan Sharma @ Kalu Pandit @ Ajay Tiwari @ Tiwari. On a query from the Court, Mr. Anil Singh, the Additional Solicitor General, after taking instructions from Mr.Sandip Salave, Police Inspector, NIA, Mumbai states that there is no eye witness in the case.
2. Closed for the orders.
[ SHYAM C. CHANDAK, J.] [CHIEF JUSTICE] 2 ::: Uploaded on - 18/04/2026 ::: Downloaded on - 25/04/2026 00:18:53 :::