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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(2)(iii) in Karnataka Prevention and Eradication of Inhuman Evil Practices and Black Magic Act, 2017

(iii)to discharge such other functions as may be assigned to him from time to time by the State Government by general or special order issued in this behalf.