Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 38 in Maharashtra Factories Rules, 1963 38. [ Exemption from rule 35. [Substituted by G.N. dated 29th May, 1976.] - Nothing in rule 35 shall apply to the parts of factories specified in the schedule annexed hereto.
