Delhi High Court - Orders
Strides Pharma Science Limited vs Central Medical Services Society & Ors on 16 March, 2020
Author: Rekha Palli
Bench: Rekha Palli
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 426/2019
STRIDES PHARMA SCIENCE LIMITED ..... Petitioner
Through: Mr. P. Goel, Adv.
versus
CENTRAL MEDICAL SERVICES SOCIETY & ORS.
..... Respondents
Through: Mr. Rishi Kant Singh, Adv. for R1.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 16.03.2020 I.A. 3106/2020 (delay of 18 days)
1. This is an application filed by respondent No.1 seeking condonation of delay in filing the reply.
2. Issue notice. Learned counsel for the petitioner fairly does not oppose the application.
3. For the reasons stated in the application, the same is allowed. The accompanying reply filed by respondent no.1 is taken on record. Rejoinder thereto, has already been placed on record.
4. The application is disposed of. O.M.P.(I) (COMM.) 426/2019
5. At joint request, list on 15.04.2020.
REKHA PALLI, J MARCH 16, 2020 'sdp' Signature Not Verified DigitallySigned By:MANJU BHATT Signing Date:17.03.2020 16:46:57