Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Sikkim - Subsection Section 8(1) in Sikkim Sales Tax Act, 1983 (1)No tax shall be payable under this Act on the sale of goods specified in Schedule 1 subject to the conditions and exceptions, if any, set out therein.
