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[Cites 0, Cited by 0] [Section 9D(15)] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(15)(c) in Tamil Nadu Town and Country Planning Act, 1971

(c)in section 41, for the expression "within the area of the new town", the expression" within the Chennai Metropolitan Planning Area" shall be substituted;