Section 16 in Rules Under Tamil Nadu Medical Registration Act, 1914
16. The Returning Officer shall appoint and shall notify in the [Fort St. George Gazette] [Now, the Tamil Nadu Government Gazette.] and in such other manner as he thinks fit, the date, time and place for : -
(a)the receipt of nomination papers and their scrutiny;(b)the sending of voting papers;(c)the poll; and(d)the scrutiny and counting of votes.
