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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(1)(c) in West Bengal State Higher Educational Institutions (Reservation in Admission) Act, 2013

(c)out of the total annual permitted strength in each stream of every Higher Educational Institution, ten percent seats shall be reserved for the persons belonging to Other Backward Classes of Category-A; and