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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Bombay Presidency - Subsection

Section 41(4) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947

(4)The Controller may himself enter or authorise any person subordinate to him to enter upon any premises, hotel or lodging house or any part thereof to which the inquiry relates.