Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] Union of India - Subsection Section 11(2)(xvii) in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015 (xvii)approve payment of fees or charges to the intermediaries, as may be decided by the Authority from time to time;