Delhi High Court - Orders
Dr. Mahesh Prakash Shinde & Ors. & Ors vs Union Of India & Ors. & Ors on 8 January, 2024
$~S-1-4.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 15/2023 & CM APPL. 60027/2023, CM APPL. 60044/2023
CM APPL. 60045/2023
DR. MAHESH PRAKASH SHINDE & ORS. & ORS...... Appellants
Through: Mr. Apoorve Karol, Mr. Mithu Jain,
Advs.
Mr. Akhil Sibal, Sr. Advocate and
Mr. Satvik Varma, Sr. Advocate with
Mr. Shivanshu Bhardwaj and Ms.
Gazal Ghai, Advocates for CPS.
versus
UNION OF INDIA & ORS. & ORS. ..... Respondents
Through: Mr. T.P. Singh, Sr. Central
Government Counsel.
Mr. T. Singhdev with Mr. Abhijit
Chakravarty and Mr. Anum Hussain,
Advocates for R-2.
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Ms. Shreya Mehra,
Advocates for R-3.
Ms. Puja Kalra, Advocate for MCD.
2.
+ LPA 149/2023 & CM APPL. 9913/2023, CM APPL. 9914/2023
CM APPL. 9917/2023, CM APPL. 42078/2023, CM APPL.
44268/2023, CM APPL. 44269/2023
DR SACHIN GAGAJIBHAI SHETA ..... Appellant
Through: Mr. Apoorve Karol, Mr. Mithu Jain,
Advs.
Mr. Akhil Sibal, Sr. Advocate and
Mr. Satvik Varma, Sr. Advocate with
Mr. Shivanshu Bhardwaj and Ms.
Gazal Ghai, Advocates for CPS.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/01/2024 at 22:20:21
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. T. Singhdev with Mr. Abhijit
Chakravarty and Mr. Anum Hussain,
Advocates for R-2.
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Ms. Shreya Mehra,
Advocates for R-3.
3.
+ LPA 16/2023
DR. RASHI SATYANARAYAN SONI & ORS. ..... Appellants
Through: Mr. Apoorve Karol, Mr. Mithu Jain,
Advs.
Mr. Akhil Sibal, Sr. Advocate and
Mr. Satvik Varma, Sr. Advocate with
Mr. Shivanshu Bhardwaj and Ms.
Gazal Ghai, Advocates for CPS.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. T. Singhdev with Mr. Abhijit
Chakravarty and Mr. Anum Hussain,
Advocates for R-2.
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Ms. Shreya Mehra,
Advocates for R-3.
+ LPA 87/2023
COLLEGE OF PHYSICIANS AND SURGEONS OF MUMBAI
..... Appellant
Through: Mr. Apoorve Karol, Mr. Mithu Jain,
Advs.
Mr. Akhil Sibal, Sr. Advocate and
Mr. Satvik Varma, Sr. Advocate with
Mr. Shivanshu Bhardwaj and Ms.
Gazal Ghai, Advocates for CPS.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/01/2024 at 22:20:21
Versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. T.P. Singh, Sr. Central
Government Counsel.
Mr. T. Singhdev with Mr. Abhijit
Chakravarty and Mr. Anum Hussain,
Advocates for R-2.
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Ms. Shreya Mehra,
Advocates for R-3.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 08.01.2024
1. Mr. Akhil Sibal states that he has filed a detailed affidavit on behalf of CPS yesterday i.e. 07th January, 2024.
2. Learned counsel for NMC, MBE as well as the Union of India are directed to file their reply affidavits, if any, within two weeks.
3. List for arguments on 16th February, 2024.
ACTING CHIEF JUSTICE MINI PUSHKARNA, J JANUARY 08, 2024 N.Khanna This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/01/2024 at 22:20:21