Section 24(3) in Gujarat Organic Agricultural University Act, 2017
(3)For the purpose of sub-section (I), the Chancellor shall constitute a search committee which shall consist of the following members, namely:-(i)the Director General, ICAR or his nominee;(ii)one person in the rank of the Vice-Chancellor or his equivalent, to be nominated by the State Government;(iii)one nominee of the Chancellor, who shall be the Convener and Chairman of the Search Committee.
