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[Cites 0, Cited by 0] [Section 117(3)] [Section 117] [Entire Act]

State of Telangana - Subsection

Section 117(3)(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)specify the duties of, and exercise supervision and control over the acts and the proceedings of all municipal officers and servants other than the municipal Secretary and municipal Examiner of Accounts and the municipal officer and servant subordinate to them;