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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2)(a) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(a)shall take steps for the implementation of the decisions of the Institute on question of policy relating to the administration of the affairs and working of the Institute.