Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 9 in Hyderabad General Clauses Act, 1308F 9. Powers conferred shall be exercisable from time to time. - Where, by any Act, any power is conferred, that power may be exercised from time to time as occasion requires.
