Delhi High Court - Orders
Sh. Jitender Sahni vs Union Of India And Anr on 17 November, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~150(2019)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13800/2019 & CM APPL. 55467/2019
SH. JITENDER SAHNI ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. K.C. Dubey and Mr.Mahender
Kr. Bhardwaj, Advs for UOI.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 17.11.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. It is already 4:00 P.M.
2. Since one of us i.e., Rajiv Shakdher, J. has to hear another part-heard matter in a Special Bench, it is not possible to hear this matter today.
3. List the matter on 18.04.2022.
RAJIV SHAKDHER, J TALWANT SINGH, J NOVEMBER 17, 2021/dss Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:MAMTA RANI Signing Date:23.11.2021 18:25