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State of Gujarat - Section

Section 26 in The Gujarat Ayurved University Act, 2021

26. Board for Sports and Students’ Welfare and other boards.

(1)The University shall establish a Board of Sports and Students’ Welfare and such other Boards as may be prescribed by the regulations.
(2)The constitution, powers and duties of the Boards established under sub-section (1) shall be such as may be prescribed by the regulations.