Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Commissioner Of Income Tax, Mumbai vs M/S Firestone International Pvt. Ltd. on 16 August, 2016

Bench: Kurian Joseph, Shiva Kirti Singh

     ITEM NO.2                             COURT NO.9                 SECTION IIIA

                                S U P R E M E C O U R T O F         I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).   140/2016

     (Arising out of impugned final judgment and order dated 15/06/2015
     in ITA No. 1354/2013 passed by the High Court of Bombay)

     COMMISSIONER OF INCOME TAX, MUMBAI                                 Petitioner(s)

                                                    VERSUS

     M/S FIRESTONE INTERNATIONAL PVT. LTD.                              Respondent(s)

     (with office report)

     WITH
     SLP(C) No. 141/2016
     (With Office Report)

     Date : 16/08/2016 These petitions were called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE KURIAN JOSEPH
                          HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

     For Petitioner(s)               Mr. P.S. Narasimha, ASG
                                     Mr. Arijit Prasad, Adv.
                                     Mr. S.A. Haseeb, Adv.
                                     Mrs. Anil Katiyar,Adv.

     For Respondent(s)                   Mr. Chandra Prakash,Adv.

                                     Mr.    Ajay Sharma,Adv.
                                     Mr.    Rajeev Sharma, Adv.
                                     Ms.    Neelam Sharma, Adv.
                                     Mr.    J.K. Mohpatra, Adv.

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Leave granted.

Tag with C.A. No. 7019 of 2011.

(Rajni Mukhi) (Renu Diwan) Reason: SR. P.A. ASSISTANT REGISTRAR