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State of Punjab - Section

Section 38 in Punjab Excise Bonded Warehouse Rules, 1957

38.

No receptacles or vessels shall be brought into use unless it has been gauged and passed by the officer-in-charge and a table book in form B.W.H. 5 has been prepared for it. If a gauged vessel is repaired or is moved it may not be brought into use again till it has been regauged and passed by the officer-in-charge and a revised table book has been prepared.Storing And Passing Out Of Liquor For Bottling Purposes