Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 23] [Entire Act]

State of Kerala - Subsection

Section 23(xvii) in Kerala University Act, 1974

(xvii)to approve panel of examiners and to fix their remuneration;