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Himachal Pradesh High Court

Md Lahoul Potato Growers vs . Rajan Sharma on 28 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

MD Lahoul Potato Growers Vs. Rajan Sharma CWP No.4287 of 2021 .

28.06.2023 Present: Mr. Onkar Jairath, Advocate, for the petitioner.

Mr. A.K. Gupta, Advocate, for the respondent.

Learned counsel for the respondent states that no reply is required to be filed to the writ petition.

Matter stands already admitted. List as per roster.



                                                     Jyotsna Rewal Dua
             June 28, 2023                                 Judge
                Mukesh








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