Himachal Pradesh High Court
Md Lahoul Potato Growers vs . Rajan Sharma on 28 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
MD Lahoul Potato Growers Vs. Rajan Sharma CWP No.4287 of 2021 .
28.06.2023 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. A.K. Gupta, Advocate, for the respondent.
Learned counsel for the respondent states that no reply is required to be filed to the writ petition.
Matter stands already admitted. List as per roster.
Jyotsna Rewal Dua
June 28, 2023 Judge
Mukesh
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