Section 49(2)(iii) in Tamil Nadu Pension Rules, 1978

[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(2)(iii) in Tamil Nadu Pension Rules, 1978

(iii)The Government servant who have been compulsorily retired on or after 1st April 1964 and who are in receipt of pension are entitled to Family Pension under these rules.

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State of Tamilnadu - Subsection

Section 49(2)(iii) in Tamil Nadu Pension Rules, 1978