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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(j) in Rajasthan Police Subordinate Service Rules, 1989

(j)"Police Establishment" means and includes the Police Department, the Anti-Corruption Department and such other units as may be specified by the Director General-cum-Inspector General of Police from time to time;