Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(a) in Telangana Public Premises (Eviction of Unauthorised Occupants) Act, 1968

(a)appoint such persons, being gazetted officers of Government, [or officers of equivalent rank of the corporate authority] [Inserted by Act No.15 of 1986] as they think fit, to be estate officers for the purpose of this Act; and