Supreme Court - Daily Orders
Union Of India vs Gramin Bank Pensioners Samiti And Ors. on 23 November, 2017
Bench: Arun Mishra, S.Abdul Nazeer
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ITEM NO.13 COURT NO.10 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).39288/2012
(Arising out of impugned final judgment and order dated 23-08-2012
in DBCSA No.2021/2011 23-08-2012 in SBCWP No.4366/2005 passed by
the High Court of Judicature for Rajasthan at Jodhpur)
UNION OF INDIA Petitioner(s)
VERSUS
GRAMIN BANK PENSIONERS SAMITI AND ORS. Respondent(s)
FOR ON IA 6-7/2013 Application for Impleadment
FOR ON IA 9/2016 Application for Directions
WITH
W.P.(C) No.210/2013 (X)
T.C.(C) No.38/2015 (XVI-A)
Date : 23-11-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S.ABDUL NAZEER
For Petitioner(s)
Ms.Pinky Anand, ASG
Ms.Kiran Bhardwaj, Adv.
Ms.Saudamini Sharma, Adv.
Mr.Sumit Teterwal, Adv.
Mrs.Anil Katiyar, Adv.
Mr.Praveen Agrawal, AOR
Mr.Rameshwar Prasad Goyal, AOR
Mr.C.K. Sasi, AOR
Ms.Sushma Suri, AOR
For Respondent(s)
Mr.K.T.Anantharaman, Adv.
Signature Not Verified Mr.Vasudevan Raghavan, Adv.
Digitally signed by
SARITA PUROHIT
Date: 2017.12.05
16:59:42 IST
Reason:
Mr.D.S.Chauhan, Adv.
Ms.Ruchi Singh, Adv.
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Mr.A.V.Rangam, AOR
Mr.Anuvrat Sharma, AOR
Mr.Sarfaraz Khan, Adv.
Mr.Firasat Ali Siddiqui, Adv.
M/s.Firasat & Associates
Mr.Sanjay Kapur, AOR
M/s.Mitter & Mitter Co.
Ms.Liz Mathew, AOR
Mr.Dharmendra Kumar Sinha, AOR
Mr.B.K.Pal, AOR
Mr.A.Venayagam Balan, AOR
Mr.Rajeev Singh, AOR
Ms.Sharmila Upadhyay, AOR
Ms.Pragati Neekhra, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters in the last week of January, 2018. In the meantime, let response to the objections that have been preferred be filed by 10th January, 2018.
(Ashok Raj Singh) (Jagdish Chander)
Court Master Court Master