Section 23(2) in Veer Narmad South Gujarat University Act, 1965
(2)Each Faculty shall consist of:-(i)such of the members of the Senate as are assigned to the Faculty by the Syndicate;(ii)the Chairmen of the Boards of Studies for the subjects with which the Faculty is concerned; and(iii)one member elected by such Board of Studies from amongst its members other than the Chairman.Provided that no member of the Senate shall be assigned to more than one Faculty.
