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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2)(ii) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(ii)Avoided cost method shall be used to determine the cost of supply of electricity to consumers of the applicable class.