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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(e) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

(e)has contravened, or failed to comply with any of the terms of the licence or any of the provisions of this Act or the rules made thereunder; or