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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(1)(f) in Assam Industries (Tax Reimbursement for Eligible Units) Scheme, 2017

(f)Balance amount available against future reimbursement [(f) = (d) -(e)], and