Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Punjab - Subsection Section 18(11) in Punjab Water Resources (Management and Regulation) Act, 2020 (11)The Authority shall, within fifteen days of making the tariff order, send a copy of the tariff order to the concerned entity and the Government.
